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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(4)(i) in Sri Venkateswara Veterinary University, Act, 2005

(i)It shall apply in the first instance to the colleges, the Polytechnics, Research Stations and Schemes and Institutions shown in the first and second schedules.