Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Tripura - Subsection Section 29(c) in Tripura Police Act, 2007 (c)provide all requisite assistance to victims of crime and of road accidents and in particular ensure that they are given prompt medical aid, irrespective or medico legal formalities, and facilitate their compensation and other legal claims;
