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State of Goa - Section

Section 58 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

58. Maintenance of secrecy relating to assessment work.

- The staff appointed by the Board for assessment work shall maintain absolute secrecy about the matters related to evaluation of answer books including their appointments and shall take meticulous care to adhere to the norms laid down by the Board.