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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(a) in Maharashtra Homoeopathic Practitioners' Act, 1960

(a)the time and place at which and manner in which [election of the members, President and Vice-President of the Council shall be held under section 4;] [These words were substituted for the words and figures election to the Board and to the Court]