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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(ii) in Haryana Special Economic Zone Rules, 2007

(ii)in case of joint ventures, the joint venture agreement(s) in support of transfer of the land in the name of the joint venture company by all the landholders free from all encumbrances;