Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 129] [Entire Act] Union of India - Subsection Section 129(2) in The Companies Act, 2013 (2)At every annual general meeting of a company, the Board of Directors of the company shall lay before such meeting financial statements for the financial year.