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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(6) in The M.P. Vanijyik Kar Niyam, 1995

(6)The provisions of Rules 10,11,12,13,14,15 and 16 shall mutatis mutandis apply to the recognition certificate issued under clause (b) of sub-rule (2).