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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(18)(a) in Tamil Nadu Shops and Establishments Act, 1947

(a)the value of any house-accommodation, supply of light, water, medical attendance or other amenity or of any service excluded by general or special order of the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government ;