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[Cites 0, Cited by 0] [Section 38(14)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(14)(i) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(i)the extent of surrendered area shall not be less than the minimum prescribed size of the plot fixed for the minor mineral for that area and shall be rectangular and contiguous in shape and length being not more than 4 time the width ;