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[Cites 0, Cited by 1] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(a)he is a village servant or officer or servant of the Government of India or of any State Government or of any local authority or an employee of any institution receiving aid from the funds of the Government;