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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(x) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(x)to supervise and control the residence, and to regulate the discipline, of the students of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and to make arrangements for promoting their health;