Patna High Court - Orders
Guru Charan Das vs State Of Bihar & Ors on 11 September, 2012
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.24451 of 2010
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Guru Charan Das S/O Late Gigan Das R/O Village-Panapur, P.S.-
Minapur, Distt.-Muzaffarur, Dealer, Public Distribution System Panapur
Panchayat, Block Minapur, Having Licence No.-1/93
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The Director General Of Police, Bihar Patna
3. The Inspector General Of Police, Bihar, Patna
4. The Superintendent Of Police, Distt.-Muzaffarpur
5. Officer-In-Charge, P.S.-Minapur, Distt.-Muzaffarpur
6. The Investigating Officer, P.S.-Minapur, Distt.-Muzaffarpur
7. Jay Prakash Narayan, Block Sup-ply Officer Block Minapur, Distt.-
Muzaffarpur (Informant)
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
Mr. Md.Aslam Ansari
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
3 11-09-2012In view of changed circumstances, Mr. Md. Aslam Ansari, learned counsel for the petitioner, does not want to press this petition.
The petition stands dismissed as not pressed.
(Rakesh Kumar, J) Praful/-