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Patna High Court - Orders

Guru Charan Das vs State Of Bihar & Ors on 11 September, 2012

Author: Rakesh Kumar

Bench: Rakesh Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Criminal Miscellaneous No.24451 of 2010
                 ======================================================
                 Guru Charan Das S/O Late Gigan Das R/O Village-Panapur, P.S.-
                 Minapur, Distt.-Muzaffarur, Dealer, Public Distribution System Panapur
                 Panchayat, Block Minapur, Having Licence No.-1/93

                                                                   .... ....   Petitioner/s
                                                    Versus
                 1. The State Of Bihar
                 2. The Director General Of Police, Bihar Patna
                 3. The Inspector General Of Police, Bihar, Patna
                 4. The Superintendent Of Police, Distt.-Muzaffarpur
                 5. Officer-In-Charge, P.S.-Minapur, Distt.-Muzaffarpur
                 6. The Investigating Officer, P.S.-Minapur, Distt.-Muzaffarpur
                 7. Jay Prakash Narayan, Block Sup-ply Officer Block Minapur, Distt.-
                 Muzaffarpur (Informant)

                                                            .... .... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s : Mr.
                                        Mr. Md.Aslam Ansari

                 For the Opposite Party/s : Mr.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                 ORAL ORDER


3   11-09-2012

In view of changed circumstances, Mr. Md. Aslam Ansari, learned counsel for the petitioner, does not want to press this petition.

The petition stands dismissed as not pressed.

(Rakesh Kumar, J) Praful/-