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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Gujarat - Subsection

Section 77(2)(a) in The Gujarat Water Supply and Sewerage Board Act, 1978

(a)the summoning and holding of meeting of the Board and of the committees appointed by it, the time and place where such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;