Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 18] [Entire Act] Bombay Presidency - Subsection Section 18(1) in The Bombay University Act, 1974 (1)It shall be the duty of [every authority and officer] [These words were substituted for the words 'every officer', by Maharashtra 58 of 1974, section 2(a).] of the University to ensure that the interest of the University are duly safeguarded.
