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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007

(5)No Management of Unaided Professional Institution shall issue notification and call for applications for admission separately or individually except as provide dded in sub clause (12) here under.