Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)Before any ballot paper is delivered to an elector at an election, the serial number of the ballot paper shall be effectively concealed in such manner as the Chief Election Authority may direct.