Supreme Court - Daily Orders
Bci Staff Colony Residential Welfare ... vs Appellate Authority For Industrial And ... on 5 May, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.805 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 4 in Civil Appeal No(s). 10127/2011
BCI STAFF COLONY,RES.WELF.ASSN. Appellant(s)
VERSUS
APPELLATE AUTH.FOR INDUS.& FIN.RECO.&ORS Respondent(s)
WITH
C.A. No. 10128/2011
(Appln. for settlement)
Date : 05/05/2016 These appeals were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Ravi Prakash Mehrotra,Adv.
Mr. Vibhu Tiwari, Adv.
M/s. J. S. Wad & Co.,Adv.
For Respondent(s)
Mr. Sibo Sankar Mishra,Adv.
Ms. Sandhya Goswami,Adv.
UPON being mentioned the Court made the following
O R D E R
Post I.A. No. 4 of 2016 (Appln. For settlement) on Friday i.e. 13.05.2016 (Shashi Sareen) (Veena Khera) AR-cum-PS Court Master Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.05.06 17:23:57 IST Reason: