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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(4)On receipt of the representation or on the expiry of the period referred to in subsection (3), the Academic Council after considering the notice of motion, statement and representation and after such inspection by competent person or persons authorized by it in this behalf and such further inquiry as may appear it to be necessary shall make a report to the Board of Management.