Section 118(1) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(1)In criminal cases, Chairman, Vice-Chairman and Secretary of the Bhumi Prabandhak Samiti or duly authorised agent may file report in police station and police will take necessary action in cognizable offence. [Vide G.O. No. 24-G/5-629-69, dated 8th November, 1969].
