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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(z) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(z)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising, counseling, training or for rendering any other assistance required by the students;
(za)"teachers of the University" means Professors, Associate Professors, Assistant Professors and such other persons as may be appointed for imparting instructions, training or conducting research in the University or in any Outlying Campus, College or Institution or Regional Centre and Study Centre maintained by the University and are designated as teachers by the Ordinances;
(zb)"University" means the Maharaja Bhupinder Singh Punjab Sports University established and incorporated as a University under this Act; and
(zc)"Vice-Chancellor" means the Vice-Chancellor of the University.