Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act] State of West Bengal - Subsection Section 52(6)(B) in West Bengal Municipal (Building) Rules, 2007 (B)Parking Space requirements for motor cars : (1) The parking space requirements for motor cars in respect of different categories of buildings are given in the Table below :