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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tripura - Subsection

Section 26(2)(a) in Tripura Board of Secondary Education Act, 1973

(a)the acquisition, possession and disposal of property by the Board, the conditions of such acquisition, possession and disposal and the performance by the Board of any function referred to in sub-section (2) of section 3 ;