Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of West Bengal - Subsection Section 177(2) in The West Bengal Motor Vehicles Rules, 1989 (2)No person shall travel on the roof of such carriage or in any manner whereby any part of his body protrudes outside the body of such vehicle.
