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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Andhra Pradesh - Subsection

Section 68(4)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)set the number of contesting candidates and close the candidate set section in the Control Unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.