Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Ltd on 27 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~11 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 474/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
12.
+ ITA 476/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
13.
+ ITA 477/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/08/2024 at 23:01:44
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
14.
+ ITA 478/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
15.
+ ITA 479/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/08/2024 at 23:01:44
16.
+ ITA 480/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS
SOFTWARE IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
17.
+ ITA 481/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
18.
+ ITA 753/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/08/2024 at 23:01:45
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
19.
+ ITA 771/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
20.
+ ITA 774/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS SOFTWARE
IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
21.
+ ITA 415/2024
THE COMMISSIONER OF INCOME TAX -
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/08/2024 at 23:01:45
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. Ruchir Bhatia, SSC and
Mr. Anant Mann and Mr.
Prayaksh Gupta, JSCs.
versus
ADOBE SYSTEMS
SOFTWARE IRELAND LTD .....Respondent
Through: Mr. S. Ganesh, Senior
Advocate with Mr. Vishal
Kalra, Advocate.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 27.08.2024
1. The proposed questions have been formulated and placed for our perusal today. Since a copy thereof has been provided to Mr. Kalra, learned counsel appearing for the respondents, during the course of the proceedings today itself, let these appeals be re-notified for 03.10.2024.
2. The reformulated questions, as placed for our consideration, be included on our digital record.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 27, 2024/vp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/08/2024 at 23:01:45