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Central Administrative Tribunal - Ernakulam

Tijo M Thomas vs Staff Selection Commission (Ssc) on 1 June, 2023

                                     1                O.A No. 180/00313/2022

                 CENTRAL ADMINISTRATIVE TRIBUNAL
                        ERNAKULAM BENCH

               Original Application No. 180/00313/2022

                Thursday, this the 1st day of June, 2023.
CORAM:
   HON'BLE Mr. JUSTICE K. HARIPAL, JUDICIAL MEMBER
   HON'BLE Mr. K.V. EAPEN, ADMINISTRATIVE MEMBER

     Tijo M. Thomas, aged 36 years,
     S/o. M.J. Thomas,
     Residing at Vadakkemulanchira,
     Vettimukal Post Office, Kottayam - 688 631.               - Applicant

[By Advocate : Mr. Jayaprasad M.R]

           Versus

1.   Union of India represented by the Secretary,
     Ministry of Personnel, Public Grievance & Pensions,
     Block Number 12, CGO Complex, Lodhi Road,
     New Delhi - 110 003.

2.   Staff Selection Commission represented by its Chairman,
     Block Number-12, CGO Complex, Lodhi Road,
     New Delhi - 110 003.

3.   Ministry of External Affairs represented by
     Central Passport Officer, 74B, South Block,
     New Delhi - 110 001.

4.   Expenditure Department represented by Controller
     General of Accounts, 15, Safdarjung Road,
     New Delhi - 110 001.

5.   Ministry of Defence represented by the Director General of
     Defense Estate, Raksha Sampada Bhavan, Ulaanbaatar Marg,
     New Delhi - 110 010.

6.   Office of the Comptroller and Auditor General of India,
     Pocket - 9, Deen Dayal Upadhyaya Marg,
     New Delhi - 110 124.                                - Respondents

[By Advocate : Mr. P.K. Ramkumar, SPC]
                                        2                  O.A No. 180/00313/2022

      The application having been heard on 01.06.2023, the Tribunal on
the same day delivered the following:
                              O R D E R (Oral):

-

Justice K. Haripal, Judicial Member Today when taken up, the learned counsel for the applicant submits that the applicant will be satisfied, if a direction is given to the 2 nd respondent to consider and dispose of Annexure A-6 representation given by the applicant on 26.04.2022, within a time frame.

2. The respondents have filed reply statement. Having regard to the fact that the representation at Annexure A-6 is pending, the 2 nd respondent is directed to consider and dispose of the same and pass a speaking order within a period of two months from the date of receipt of a copy of this order.

3. The O.A is disposed of as above. No costs.


                        (Dated, 1st day of June, 2023)



    K.V. EAPEN                                           JUSTICE K. HARIPAL
ADMINISTRATIVE MEMBER                                    JUDICIAL MEMBER


ax
                                     3                   O.A No. 180/00313/2022

                         Lis of Annexures

Annexure A-1 - True copy of the Certificate of Disability issued by the Medical Board of the General Hospital Kottayam No. MR2/2785/22 dated 22.03.2022.

Annexure A-2 - True copy of the relevant pages of the Gazette Notification No. 38-16/2020-DD-III dated 04.01.2021. Annexure A-3 - True copy of the online RTI appeal to the second respondent numbered as SSCOM/R/T/22/01125 dated 22.03.2022.

Annexure A-4 - True copy of the reply issued to the applicant on 11.05.2022 disposing the appeal giving answer. Annexure A-5 - True copy of the complaint send through email dated 27.10.2021.

Annexure A-6 - True copy of the Request dated 26.04.2022 given by the applicant to the Director (EDP), Staff Selection Commission, Head Quarters, New Delhi. Annexure A-7 - True copy of the final result published by the second respondent dated 08.04.2022.

Annexure R-1 - True copy of the F. No. 3-1/2018-P&P-1(Vol.II) dated 25.05.2018.

Annexure R-2 - True copy of the commission published the Notice of exam for CGLE-2019 dated 22.10.2019.

Annexure R-3 - True copy of the F. No. A. 12034/06/2020-Ad. III B dated 23.02.2021.

Annexure R-4 - True copy of the letter F.No. 3-1/2018-P&P-1(Vol.II) dated 17.06.2021.

Annexure R-5 - True copy of the F. No. 3-4/2019-P&P-1(Vol.II) dated 05.08.2021.

Annexure R-6 - True copy of the corrigendum-III dated 10.09.2021. Annexure R-7 - True copy of the case No. 12788/1011/2021 dated 06.12.2021.

Annexure R-8 - True copy of the case No. 12891/1011/2021 dated 09.12.2021.

************** 4 O.A No. 180/00313/2022 5 O.A No. 180/00313/2022