Central Administrative Tribunal - Ernakulam
Tijo M Thomas vs Staff Selection Commission (Ssc) on 1 June, 2023
1 O.A No. 180/00313/2022
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
Original Application No. 180/00313/2022
Thursday, this the 1st day of June, 2023.
CORAM:
HON'BLE Mr. JUSTICE K. HARIPAL, JUDICIAL MEMBER
HON'BLE Mr. K.V. EAPEN, ADMINISTRATIVE MEMBER
Tijo M. Thomas, aged 36 years,
S/o. M.J. Thomas,
Residing at Vadakkemulanchira,
Vettimukal Post Office, Kottayam - 688 631. - Applicant
[By Advocate : Mr. Jayaprasad M.R]
Versus
1. Union of India represented by the Secretary,
Ministry of Personnel, Public Grievance & Pensions,
Block Number 12, CGO Complex, Lodhi Road,
New Delhi - 110 003.
2. Staff Selection Commission represented by its Chairman,
Block Number-12, CGO Complex, Lodhi Road,
New Delhi - 110 003.
3. Ministry of External Affairs represented by
Central Passport Officer, 74B, South Block,
New Delhi - 110 001.
4. Expenditure Department represented by Controller
General of Accounts, 15, Safdarjung Road,
New Delhi - 110 001.
5. Ministry of Defence represented by the Director General of
Defense Estate, Raksha Sampada Bhavan, Ulaanbaatar Marg,
New Delhi - 110 010.
6. Office of the Comptroller and Auditor General of India,
Pocket - 9, Deen Dayal Upadhyaya Marg,
New Delhi - 110 124. - Respondents
[By Advocate : Mr. P.K. Ramkumar, SPC]
2 O.A No. 180/00313/2022
The application having been heard on 01.06.2023, the Tribunal on
the same day delivered the following:
O R D E R (Oral):-
Justice K. Haripal, Judicial Member Today when taken up, the learned counsel for the applicant submits that the applicant will be satisfied, if a direction is given to the 2 nd respondent to consider and dispose of Annexure A-6 representation given by the applicant on 26.04.2022, within a time frame.
2. The respondents have filed reply statement. Having regard to the fact that the representation at Annexure A-6 is pending, the 2 nd respondent is directed to consider and dispose of the same and pass a speaking order within a period of two months from the date of receipt of a copy of this order.
3. The O.A is disposed of as above. No costs.
(Dated, 1st day of June, 2023)
K.V. EAPEN JUSTICE K. HARIPAL
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
ax
3 O.A No. 180/00313/2022
Lis of Annexures
Annexure A-1 - True copy of the Certificate of Disability issued by the Medical Board of the General Hospital Kottayam No. MR2/2785/22 dated 22.03.2022.
Annexure A-2 - True copy of the relevant pages of the Gazette Notification No. 38-16/2020-DD-III dated 04.01.2021. Annexure A-3 - True copy of the online RTI appeal to the second respondent numbered as SSCOM/R/T/22/01125 dated 22.03.2022.
Annexure A-4 - True copy of the reply issued to the applicant on 11.05.2022 disposing the appeal giving answer. Annexure A-5 - True copy of the complaint send through email dated 27.10.2021.
Annexure A-6 - True copy of the Request dated 26.04.2022 given by the applicant to the Director (EDP), Staff Selection Commission, Head Quarters, New Delhi. Annexure A-7 - True copy of the final result published by the second respondent dated 08.04.2022.
Annexure R-1 - True copy of the F. No. 3-1/2018-P&P-1(Vol.II) dated 25.05.2018.
Annexure R-2 - True copy of the commission published the Notice of exam for CGLE-2019 dated 22.10.2019.
Annexure R-3 - True copy of the F. No. A. 12034/06/2020-Ad. III B dated 23.02.2021.
Annexure R-4 - True copy of the letter F.No. 3-1/2018-P&P-1(Vol.II) dated 17.06.2021.
Annexure R-5 - True copy of the F. No. 3-4/2019-P&P-1(Vol.II) dated 05.08.2021.
Annexure R-6 - True copy of the corrigendum-III dated 10.09.2021. Annexure R-7 - True copy of the case No. 12788/1011/2021 dated 06.12.2021.
Annexure R-8 - True copy of the case No. 12891/1011/2021 dated 09.12.2021.
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