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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Union Duties Of Excise (Electricity) Distribution Repeal Act, 2006

(2)10 of 1897.- Sub-section (1) shall not be held to prejudice or affect the general application of section 6 of the General Clauses Act, 1897 with regard to the effect of repeal of this Act.