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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(b) in The U.P. (Regulation Of Building Operations) Directions, 1960

(b)The position of the proposed building on the site and of other buildings, if any, which the applicant intends to erect upon his contiguous land and where the land is sub-divided, the boundaries of the other portion of the land so sub-divided and all adjacent street, building and premises within a distance of 110 feet of the site or the contiguous land.