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[Cites 0, Cited by 0] [Section 62B(4)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(4)(xii) in Bihar Factories Rules, 1950

(xii)to organise in association with the concerned departments, awards, campaigns, competitions and other activities which will develop and sustain the interest of the workers in establishing and maintaining safe conditions of work and procedures; and