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Supreme Court - Daily Orders

Minor Rhoopesh Venkatraman Through His ... vs Union Of India Ministry Of Health And ... on 23 September, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.7                             COURT NO.13                    SECTION X

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                No(s).    706/2016

     MINOR RHOOPESH VENKATRAMAN AND ORS.                                   Petitioner(s)

                                                     VERSUS

     UNION OF INDIA AND ORS.                                               Respondent(s)
     (With office report)


     Date : 23/09/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                  Mr. Aravindh S.,Adv.


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the petitioners prays to tag this matter with the pending matter but clarifies that the petitioners are not challenging the order passed by the Five Judges Bench in the case of Modern Dental College & Ors. Vs. State of M.P.& Ors. in Civil Appeal No. 4060 of 2009 etc. Tag with W.P.(C)No. 382 of 2016.

                         (Madhu Bala)                                    (Madhu Narula)
                         Court Master                                     Court Master



Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2016.09.24
12:32:56 IST
Reason: