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[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

State of Maharashtra - Subsection

Section 457(2)(j) in The Maharashtra Municipal Corporations Act, 1949

(j)any other matter relating to the proceedings of the Corporation, a Committee or a sub-committee, the holding and regulation of meetings, the conduct of debate, the inspection of minute books and the supply of copies of minutes to councillors or other persons on payment of fees or otherwise.