Rajasthan High Court - Jodhpur
Dr. Rajesh Kumar Jatav vs Sarita Yadav (2025:Rj-Jd:34677) on 6 August, 2025
Author: Farjand Ali
Bench: Farjand Ali
[2025:RJ-JD:34677]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 296/2024
Dr. Rajesh Kumar Jatav S/o Ramdayal Jatav, Aged About 40
Years, Ro House 75, Block H, Govardhan Vilas, Sector 14, Girva,
Udaipur, Rajasthan.
----Petitioner
Versus
Sarita Yadav W/o Rajesh Kumar, Aged About 38 Years, R/o
House No 29, Sharda Nagar, Opp Chirag Aquarium, Near Bohra
Ganesh Ji Temple, Udaipur And Presently Working As Senior
Assistant, Secrecy Section (Uao), Mohan Lal Sukhadia University,
Udaipur, Rajasthan. (313001) Mob. No. 8875405347.
----Respondent
For Petitioner(s) : Mr. Ayush Gehlot
For Respondent(s) : -
HON'BLE MR. JUSTICE FARJAND ALI
Order 06/08/2025
1. Matter comes upon an application for withdrawal of the instant application.
2. For the reasons and grounds mentioned in the application, the same is allowed.
3. However the applicant would be at liberty to approach the appropriate forum for redressal of his grievances.
(FARJAND ALI),J 230-divya/-
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