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Union of India - Section

Section 22 in Port of Bombay Passenger Boats Rules, 1962

22. Number of a boat to be open to public view

- No licensee or other attendant of a boat shall, in any manner or by any means, conceal or permit to be concealed from public view the number of the boat, nor shall he in any way attempt to prevent or obstruct any person from taking or noting the number of such boat.