Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] Union of India - Section Section 48 in Gold (Control) Act, 1968 48. Artisan not to work at any place other than the premises of the dealer. - An artisan shall not work as such at any place other than the premises specified in the licence issued to the dealer by whom he is employed.
