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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 75(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)Nothing in this regulation shall be deemed to prohibit an employee from vindicating his private character or any act done by him in private capacity and where any action for vindicating his private character or any act done by him in private capacity is taken, the employee shall submit a report to the competent authority regarding such action.