Section 20(2)(iii) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(iii)gives to the public any guarantee of the efficacy that is not based on an adequate or scientific justification thereof:

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