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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(c) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(c)Review from time to time and amend, alter or change the designation of vending spaces in (b) above according to the changing trends and needs of the city.