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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(2) in Himgiri Zee University Act, 2003

(2)The annual accounts of the University shall be audited by an auditor, who is a member of the Institute of Chartered Accountants of India, (I.C.A.I) every year.