Allahabad High Court
Khem Chandra vs Smt. Gyani Devi on 6 January, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- CIVIL REVISION No. - 533 of 1991 Petitioner :- Khem Chandra Respondent :- Smt. Gyani Devi Petitioner Counsel :- A.K. Rai,R.N. Singh,S.N. Singh Respondent Counsel :- Ranjeet Saxena Hon'ble Krishna Murari,J.
Heard learned counsel for the parties.
From a perusal of record, the revision appears to have become infructuous by efflux of time.
The civil revision, accordingly, stands dismissed as infructuous.
Order Date :- 6.1.2010 VKS