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Allahabad High Court

Khem Chandra vs Smt. Gyani Devi on 6 January, 2010

Author: Krishna Murari

Bench: Krishna Murari

Court                         No.                              -                      4

Case      :-   CIVIL      REVISION              No.        -        533    of      1991

Petitioner                    :-                 Khem                           Chandra
Respondent               :-            Smt.                        Gyani           Devi
Petitioner     Counsel         :-   A.K.    Rai,R.N.               Singh,S.N.     Singh
Respondent             Counsel             :-              Ranjeet               Saxena

Hon'ble Krishna Murari,J.

Heard learned counsel for the parties.

From a perusal of record, the revision appears to have become infructuous by efflux of time.

The civil revision, accordingly, stands dismissed as infructuous.

Order                   Date                          :-                        6.1.2010
VKS