Central Administrative Tribunal - Chandigarh
Sanjeev Kumar vs Mr. Parimal Rai, Ias on 29 May, 2018
CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CP No.060/00079/2018 IN Date of decision: 29.05.2018. OA No.060/00944/2015 & MA No.060/00834/2018 CORAM: HON'BLE MR. JUSTICE WLS. SULLAR, MEMBER (J) _Sh. Parimal Rai, HON'BLE MRS. P. GOPINATR, MEMBER (A) aae Sanjeev Kumar, age 44 years, S/o Sh. Shankar Ram, Senior Assistant, Home Department, U.T. Secretariat, Sector 9, Chandigarh, resident of House No.14-A, Sector 36-A, AL arminder Singh, Junior Department, U.T. Secretariat, Sector 9, Se. No.1108,, Sector 23-B, Chandigarh Administration, UT Secretariat, Deluxe Building, Sector 9, Chandigarh. Sh. Anurag Agarwal, IAS, Home Secretary, Chandigarh Administration, UT Secretariat, Deluxe Building, Sector 9, Chandigarh. Sh. Jitendera Yadav, IAS, Special Secretary Home-cum- Secretary Establishment, Chandigarh Administration, UT Secretariat, Deluxe Building, Sector 9, Chandigarh. Sh. Harish Nayar, IAS, Special Secretary Finance, Chandigarh Administration, UT Secretariat, Deluxe Building, Sector Q, Chandigarh. CCP 060/00079/2018 IN OA 60/00944/2015 ) .. . RESPONDENTS ORDER (ORAL)
HON'BLE MR. JUSTICE M.S. SULLAR, MEMBER {J}:-
M.A./60/834/2018 Heard.
Taking into consideration, the common cause of action, similar nature of relief claimed, common interest in the matter, and for the reasons mentioned therein, the Miscellaneous Application (MA) is allowed. The petitioners are permitted to join together to file Petition (CP), at this Therefore, t withdrawn, as. pray' C{P. GOPINATH) ---- .
MEMBER (A) : MEMBER (J) Dated: 29.05.2018 'vish?' (CP 060/00079/2018 IN OA 060/00944/2015 }