Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 13(9)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(9)(a) in The Punjab Co-operative Societies Act, 1961

(a)a copy of the proposed order has been sent under certificate of posting to the society or societies concerned and the creditors;