Punjab-Haryana High Court
Huda & Anr vs Dewan Chand Sobti on 5 February, 2013
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No. 2283 of 2010 (O&M)
Date of decision : 05.02.2013
HUDA & anr.
....Appellants
V/s
Dewan Chand Sobti
....Respondent
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA
Present: None.
RAJAN GUPTA J. (ORAL)
Case has been called out several times since morning. None has put in appearance on behalf of the appellants. It appears that appellants are no longer interested in pursuing this appeal.
Dismissed for want of prosecution.
February 05, 2013 (RAJAN GUPTA) Ajay JUDGE