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Punjab-Haryana High Court

Huda & Anr vs Dewan Chand Sobti on 5 February, 2013

Author: Rajan Gupta

Bench: Rajan Gupta

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                       RSA No. 2283 of 2010 (O&M)
                                   Date of decision : 05.02.2013
HUDA & anr.

                                              ....Appellants

                                 V/s

Dewan Chand Sobti
                                              ....Respondent

BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA

Present:   None.

RAJAN GUPTA J. (ORAL)

Case has been called out several times since morning. None has put in appearance on behalf of the appellants. It appears that appellants are no longer interested in pursuing this appeal.

Dismissed for want of prosecution.

February 05, 2013                                   (RAJAN GUPTA)
Ajay                                                     JUDGE