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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Minimum Wages Rules, 1954

(2)The proceedings of each meeting shall be confirmed with such modifications, if any, as may be considered necessary, at the next meeting.Chapter-III Summoning of the witnesses by the Committee and the Board and production of documents