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Union of India - Section

Section 11 in Reserve Bank of India Pension Regulations, 1990

11. Commencement of Qualifying Service.

- Subject to the provisions of these Regulations, qualifying service of an employee shall commence from the date he takes charge of the post to which he is first appointed either substantively or in an officiating or temporary capacity, provided that officiating or temporary service is followed without interruption by substantive appointment in the same or another post.