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State of Rajasthan - Section

Section 26 in Rajasthan Jails Subordinate Service Rules, 1998

26. [ Authority for conducting competitive examination. [Substituted by Notification No. G.S.R. 52, dated 25.7.2011 (w.e.f. 15.5.1998).]

- The competitive examination for direct recruitment to a post in category-I of Schedule-I shall be conducted by the Commission in accordance with the scheme of examination laid down in Schedule-II and the competitive examination for posts in category-II of Schedule-I shall carry 400 marks and shall be conducted by the Appointing Authority who shall also prescribe a syllabus for this purpose.]