Section 14(3) in The M.P. Gram Nyayalaya Rules, 2001
(3)[ The records relating to the cases disposed off by the Gram Nyayalaya shall be kept and maintained by such officer/employee as may be directed by the Collector of the district concerned.] [Inserted by Notification No. F. No. XXI-Gra-Nya-43-Rule 01, dated 24-5-2003.]
