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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17A(ii) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(ii)in provisos (B) and (C) to that section, for the words and figures immediately preceding the 1st October, 1937 , the words and figures ending on the 31st March or the 30th September (whichever is later) immediately preceding the date of institution of the suit or proceeding were substituted.