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Delhi High Court - Orders

Vedanta Limited (Successor To Cairn ... vs Principal Commissioner Of Income ... on 16 December, 2020

Author: Manmohan

Bench: Manmohan, Sanjeev Narula

                          $~A-49 to A-54
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ITA 303/2018
                               VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED)
                                                                       ..... Appellant
                                              Through:   Mr. Prakash Kumar, Advocate.

                                              versus

                               PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI
                                                                     ..... Respondent
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                          +    ITA 310/2018
                               VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED)
                                                                       ..... Appellant
                                              Through:   Mr. Prakash Kumar, Advocate.

                                              versus

                               PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI
                                                                     ..... Respondent
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                          +    ITA 43/2019 & CM APPL. 2625/2019
                               VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED)
                                                                       ..... Appellant
                                              Through:   Mr. Prakash Kumar, Advocate.

                                              versus



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:18.12.2020
14:31
                               PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI
                                                                    ..... Respondent
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                          +   ITA 259/2019
                              THE PR. COMMISSONER OF INCOME TAX -9            ..... Appellant
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                                              versus

                              VEDANTA LIMITED                               ..... Respondent
                                           Through:      Mr. Prakash Kumar, Advocate.

                          +   ITA 364/2019
                              THE PR. COMMISSIONER OF INCOME TAX -9           ..... Appellant
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                                              versus

                              VEDANTA LIMITED                              ..... Respondent
                                           Through:      Mr. Prakash Kumar, Advocate.

                          +   ITA 384/2019 & CM APPLs. 17668-69/2019
                              THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                              Through:   Ms. Vibhooti Malhotra, Senior
                                                         Standing Counsel.

                                              versus

                              VEDANTA LTD.                                 ..... Respondent
                                              Through:   Mr. Prakash Kumar, Advocate.



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:18.12.2020
14:31
                               CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MR. JUSTICE SANJEEV NARULA
                                      ORDER

% 16.12.2020 The present appeals have been heard by way of video conferencing. At joint request, list on 13.08.2021.

MANMOHAN, J SANJEEV NARULA, J DECEMBER 16, 2020 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:18.12.2020 14:31