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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Meghalaya - Subsection

Section 21(2)(vii) in The Meghalaya Board of School Education Act, 1973

(vii)Two members to be nominated by the Executive Chairman from amongst Heads of Educational Institutions which provides + 2 level of Education or Higher Secondary or Secondary Education one of which is woman :