Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 21 in Tamil Nadu Pension Rules, 1978 21. Forfeiture of service on dismissal or removal. - Dismissal or removal of Government servant from a service or post entails forfeiture of his past service.
